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Chundru Padmaja Devi vs Chundru Suryanarayana Murthy And ...
2023 Latest Caselaw 2818 AP

Citation : 2023 Latest Caselaw 2818 AP
Judgement Date : 3 May, 2023

Andhra Pradesh High Court - Amravati
Chundru Padmaja Devi vs Chundru Suryanarayana Murthy And ... on 3 May, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: C.M.A No.1096 of 2011

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE 03.05.2023 VJP, J

The Civil Miscellaneous Appeal is dismissed as infructuous.

(Vide separate judgment).

_______ VJP, J PND

 
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