Andhra Pradesh High Court - Amravati
Vegesna Srinivasa Raju vs Indian Overseas Bank on 3 May, 2023
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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAV
THURSDAY, THE ll^/ENTIETH DAY OF APRIL,
ll^/o THOUSAND AND ll^/ENTY THREE
:PRESENT:
THE HONOURABLE SRI JUSTICE D.V.S.S.SOMAYAJULU
AND.
THE HONOURABLE SRI JUSTICE B.V.L.N. CHAKRAVARTHI r
W.P.No.4138'0 & 41382 of 2O22
:Ae#o:elm?F 2022 [N WP NO: 41380 OF 2022
4. Vegesna Srinivasa Raju, S/o. Viswanadha Raju Aged 53years, Occ.
Agriculture, R/o. H. No. 6-108, Reddy's Colony, Shamshabad, Range Reddy
District, Telangana State
42. Vegesna Subba Raju, S/o. Viswan\adh'a Raju Aged 49 years, Occ. Agriculture,
R/o. H. No. 6-108, Reddy's Colony,` Shamshabad, Ranga Reddy District,
Telangana State
...Petitioners
AND ,.
Indian Overseas Bank, Rep. by its, Assistant General Manager, Bhimavaram
Branch, Juwalapalem Road, West Gods,vari District.
!i I:i .,,*
...Respondent
Z
Petition under Section 151 CPC ,praying that in the cl'rcumstances stated in
the affidavit filed in support of the petition, the High Court may be pleased to
Suspend the execution Of the judgment pra9Sed in I,A. Nf,.1507 of 2022 in I.A. No.
2125 of 2019 in OA No. 392 of 2018 on the file of the Debt Recovery Tribunal,
Visakhapatnam, visakhapatoam District, ldated 30-ll-2022, pending disposal of
WP No. 41380 of 2022, on the file of the High Court.
The petition coming on for hearing,i,, upon perusing the petition and the
ig:do:Yttof2;e,d 6n8. S2Egr3 ,th2e2r:Oof. 2aOn2d3t,he2O8:dOe3[S2 #3th&e 2Hiioh4:29ou2rf3 dmataedde 2h9;1re2i'n2 0a2n2d
upon hearing the arguments of sri N Ravi Prasad, advocate for the petitioners and
Sri Sudha Madhuri Govindu, Advocate fdrp`Respondent.
I
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I
IA__No.1 OF 2922 IN WP NO: 41382 OF 2:Q2±
Bet\^,een: I.. I ,£
41. Vegesna Subba Raju, S/o. Viswanadha Raju Aged 49 years, Occ. Agriculture,
R/o. H, No. 6-108, Reddy's Col,o`hy-I,Trp+Shamshabad, Ranga Reddy District,
Telangana State .I
2. Vegesna Srinivasa Raju, S/a. Viswanadha Raju Aged 53years, Occ;
Agriculture, R/o. H. No. 6-108, Red,dy's Colony, Shamshabad, Ranga Reddy
District, Telangana State
•.1'l
...Petitioners
•, AND
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Indian Overseas Bank, Rep. by its Assistant General Manager, Bhimavaram
Branch, Juwalapalem Road, West Goda`vari District.
...Respondent
b petition under section 151 CPQ pr,aying that in the circumstances stated l'n
tshuespaeffniddatvhi: :iedder inpass:epdp:.I I:i theo. pte5t€,Lg.nolf t2hOe22Hiing hl.A?ONuori. 2mla2y6 bo? 2P#a9Siendot£
No. 391 of 2018 , dated 30.ll.2022 oh,.the file of the Debt Recovery Tribunal,
Visakhapatnam, pending disposal pf Wp N6+.I I 41382 of 2022, on the file of the High
Court. ,€';.,
The petition coming on fort hea,ri``ng, upon perusing the petition and the
affidavit filed in support thereof and the 6rd6rs of the High Court dated 29.12.2022 ,
19.01.2023, 08.02.2023, 22.02.2023, 28.03.2023 & 20.04.2023 made herein and
upon hearing the arguments of sri.N.Ravi `Prasad, Advocate for the petitioners and
of Sri Sudha Madhuri Govindu, learned counsel for respondent, the court made the
following
COMMON ORDER:
l{Listfinally on o9.O512023- I, "
No further time will be granted'.\jj`t|,;I,`
Interim order granted earlier is ext6'nded tl-ll then."
sc1/-S. SRINIVASA PRASAD
I lTF€UE.QOPYIl ASSISTANT R.'EG!Sl-P`AR
Forl
To, . \,,,.
1. One CC to Sri.N.Ravi Prasad, Advocate [OPUC] SEC-rl®N OFF-lCE±-tlFa
2. One CC to Sri Sudha Madhuri Govindu, Advocate [OPUC]
3. Two spare copies.
CVSS
J
I/
HIGH COURT
DVSS,J & BVLNC,J
DATED:03.05.2023
ORDER
i
List finally on 09.05.2023.
W.P.No.41380 & 41382 of 2022
INTERIM ORDER EXTENDED
