Citation : 2023 Latest Caselaw 2753 AP
Judgement Date : 2 May, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: C.M.A No.653 of 2007
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE 02.05.2023 VJP, J
The Civil Miscellaneous Appeal is dismissed.
(vide separate judgment).
_______ VJP, J PND
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