M N Reddy, Kurnool Dist vs Mandha Katam Raju, Kurnool Dist
2023 Latest Caselaw 2712 AP

                   HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE No.C.R.P.No.1594 of 2016

                             PROCEEDING SHEET
Sl.                                                                      OFFICE
                                         ORDER

No DATE NOTE

03. 01.05.2023 BVLNC, J

C.R.P.No.1594 of 2016

Heard both sides.

Learned counsel representing for

respondent would submit that the judgment-

debtor has paid entire amount due under the

decree.

Learned counsel representing for revision-

petitioner sought time for instructions.

List on 15.06.2023.

___________ BVLNC, J DNB