Yaragorla Yedukondalu vs Ravella Sivaiah
2023 Latest Caselaw 1760 AP

Citation : 2023 Latest Caselaw 1760 AP
Judgement Date : 29 March, 2023

Andhra Pradesh High Court - Amravati

Yaragorla Yedukondalu vs Ravella Sivaiah on 29 March, 2023

Bench: Dr V Sagar

               HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

                   MAIN CASE No: C.M.A.No.1177 of 2018

                               PROCEEDING SHEET

Sl.                                                                  OFFICE
No      DATE                            ORDER                         NOTE

10    29.03.2023   Dr.VRKS,J

                         Learned counsel for the appellant is in
                   attendance.
                         Despite the notice has been served none
                   appeared for respondent.

Heard arguments of the learned counsel for the appellant, arguments concluded, Judgment reserved.

_____________ Dr.VRKS,J

MSI/DVS

Download the LatestLaws.com Mobile App