Proceedings Sheet vs Also Heard Mr. V. Venugopal Rao
2023 Latest Caselaw 1701 AP

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                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

        MAIN CASE: W.A. No.498 of 2002

                                  PROCEEDINGS SHEET
Sl.     DATE                                       ORDER                              OFFICE
No.                                                                                    NOTE



37.   27.03.2023                         (Through Physical Mode)

                        Heard Mr. Vedula Venkata Ramana, learned senior counsel
                   appearing for the appellants.
                        Also heard Mr. V. Venugopal Rao, learned senior counsel
                   appearing on behalf of Mr. Srinivas Bobbili, learned counsel for
                   respondent No.4.

Reserved for judgment.

PRASHANT KUMAR MISHRA, CJ R. RAGHUNANDAN RAO, J

Nn Sl. DATE ORDER OFFICE No. NOTE