M/S The New India Assurance Co ... vs Vijaya Meenakshi Rama Sree ...
2023 Latest Caselaw 1679 AP

Citation : 2023 Latest Caselaw 1679 AP
Judgement Date : 24 March, 2023

Andhra Pradesh High Court - Amravati

M/S The New India Assurance Co ... vs Vijaya Meenakshi Rama Sree ... on 24 March, 2023

Bench: M.Ganga Rao, B V Chakravarthi

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A.No.2367 OF 2017

                            PROCEEDING SHEET

 Sl.
 No       DATE                                                   OFFICE
                                      ORDER

NOTE

15. 24.03.2023 BVLNC, J

This appeal is partly allowed (vide

separate common judgment along with

MACMA 3321/2017). No costs.

___________ MGR, J

___________ BVLNC, J psk

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