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Malla Malleswara Rao, vs Vammi Prabhakara Rao,
2023 Latest Caselaw 1655 AP

Citation : 2023 Latest Caselaw 1655 AP
Judgement Date : 23 March, 2023

Andhra Pradesh High Court - Amravati

Malla Malleswara Rao, vs Vammi Prabhakara Rao, on 23 March, 2023

Bench: Duppala Venkata Ramana

     HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

                   APPEAL SUIT No.14 of 2008

JUDGMENT:

When the matter was called on 07.03.2023, there was no

representation on either side. The matter was posted today

under the caption "for dismissal".

2. There is no representation on either side even today, as

the appellant does not appear to be interested in prosecuting the

appeal.

3. Hence, the appeal is dismissed for non-prosecution. There

shall be no order as to costs.

4. Consequently, miscellaneous petitions, if any pending, in

this appeal, shall stand closed.

JUSTICE DUPPALA VENKATA RAMANA 23.03.2023 Dinesh

HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

APPEAL SUIT No.14 of 2008

23.03.2023

Dinesh

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