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M/S. Sri Datta Traders vs M/S. Recon Agrotech Limited ...
2023 Latest Caselaw 1652 AP

Citation : 2023 Latest Caselaw 1652 AP
Judgement Date : 23 March, 2023

Andhra Pradesh High Court - Amravati

M/S. Sri Datta Traders vs M/S. Recon Agrotech Limited ... on 23 March, 2023

Bench: Duppala Venkata Ramana

     HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

                   APPEAL SUIT No.335 of 2005

JUDGMENT:

When the matter was called on 07.03.2023, there was no

representation on behalf of the appellants. The matter was

posted today under the caption "for dismissal".

2. There is no representation on behalf of the appellants even

today, as the appellants do not appear to be interested in

prosecuting the appeal.

3. Hence, the appeal is dismissed for non-prosecution. There

shall be no order as to costs.

4. Consequently, miscellaneous petitions, if any pending, in

this appeal, shall stand closed.

JUSTICE DUPPALA VENKATA RAMANA 23.03.2023 Dinesh

HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

APPEAL SUIT No.335 of 2005

23.03.2023

Dinesh

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