Citation : 2023 Latest Caselaw 1641 AP
Judgement Date : 23 March, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: Crl.A. No.3253 of 2018
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE 23.03.2023 VJP, J
The learned counsel for the appellant would submit that, in fact they want to file revision against this judgment, but as directed by the office, they filed in the shape of Criminal Appeal.
At request for further hearing about the maintainability of the appeal, post on 28.03.2023.
_______ VJP, J
PNS/PND
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