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Pasupuleti Srinivasarao vs Kolukonda Srimannarayana
2023 Latest Caselaw 1609 AP

Citation : 2023 Latest Caselaw 1609 AP
Judgement Date : 21 March, 2023

Andhra Pradesh High Court - Amravati
Pasupuleti Srinivasarao vs Kolukonda Srimannarayana on 21 March, 2023
Bench: A V Babu
      THE HONOURABLE SRI JUSTICE A.V.RAVINDRA BABU


                SECOND APPEAL No.279 OF 2013


JUDGMENT:

No representation for the appellants inspite of the fact that

today the matter is listed under the caption 'For Dismissal'.

2. Under the circumstances, the Second Appeal is dismissed for

default. There shall be no order as to costs.

3. Miscellaneous applications pending, if any, shall stand closed.

________________________________ JUSTICE A.V.RAVINDRA BABU

Date: 21.03.2023

TJN

THE HONOURABLE SRI JUSTICE A.V.RAVINDRA BABU

SECOND APPEAL No.279 OF 2013

Date: 21.03.2023

TJN

 
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