Talluru Venkateswarlu vs Sri Y. Sri Lakshmi
2023 Latest Caselaw 1606 AP

       HIGH COURT OF ANDHRA PRADESH

            MAIN CASE No:C.C.No.1749 OF 2023

                      PROCEEDING SHEET

SL.     DATE                              ORDER                           OFFICE
NO.                                                                        NOTE
                   RNT,J
1.    21.03.2023

                           Sri   K.Raj    Kumar,   learned     counsel,
                   representing Sri B.Ramesh, learned counsel for the
                   petitioner submits that the respondents have not

complied with this Court's order/judgment dated 08.11.2022 passed in W.P.No.32989 of 2022 and the payment has not been made.

Issue notice to the respondents to file the response.

List on 11.04.2023.

________ RNT,J Scs