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Apsrtc vs G.Alivelamma
2023 Latest Caselaw 1565 AP

Citation : 2023 Latest Caselaw 1565 AP
Judgement Date : 20 March, 2023

Andhra Pradesh High Court - Amravati

Apsrtc vs G.Alivelamma on 20 March, 2023

Bench: Venuthurumalli Gopala Rao

 HON'BLE SRI JUSTICE VENUTHURUMALLI GOPALA
                 KRISHNA RAO

               M.A.C.M.A.No.3908 of 2012

JUDGMENT:

After completion of arguments, the learned counsel for

appellant requested the Court to withdraw the appeal.

The learned counsel for the appellant also endorsed the

same on the grounds of the appeal.

Therefore, the appeal is dismissed as withdrawn.

As a sequel, pending miscellaneous petitions, if any,

shall stand closed.

________________________________ V. GOPALA KRISHNA RAO, J.

20.03.2023 RMD

HON'BLE SRI JUSTICE VENUTHURUMALLI GOPALA KRISHNA RAO

M.A.C.M.A.No.3908 of 2012 20-03-2023

RMD

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