Apsrtc, Rep By Its Regl Mgr, ... vs Mohammad Shabanabi, Kurnool 4 ...
2023 Latest Caselaw 1532 AP

Citation : 2023 Latest Caselaw 1532 AP
Judgement Date : 17 March, 2023

Andhra Pradesh High Court - Amravati

Apsrtc, Rep By Its Regl Mgr, ... vs Mohammad Shabanabi, Kurnool 4 ... on 17 March, 2023

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE No. M.A.C.M.A.No.65 of 2016

                          PROCEEDING SHEET
Sl.                                                                     OFFICE
                                        ORDER

No DATE NOTE

18. 17.03.2023 BVLNC, J

M.A.C.M.A.No.65 of 2016

Heard. Arguments concluded.

No representation for respondents. Though

notice served to them, none were appeared before

the Court.

Hence, Reserved for Judgment.

___________ BVLNC, J DNB

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