Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

In View Of The Memo Filed By The vs Unknown
2023 Latest Caselaw 1517 AP

Citation : 2023 Latest Caselaw 1517 AP
Judgement Date : 17 March, 2023

Andhra Pradesh High Court - Amravati

In View Of The Memo Filed By The vs Unknown on 17 March, 2023

         THE HON'BLE SRI JUSTICE A V RAVINDRA BABU

APPEAL SUIT No. 670 of 2019

JUDGMENT: -

In view of the memo filed by the appellants seeking permission to

withdraw, the appeal is dismissed as withdrawn.

As a sequel, the miscellaneous applications pending, if any, shall stand

closed. There shall be no order as to costs.

_________________________________ JUSTICE A V RAVINDRA BABU

March 17, 2023 PKR THE HON'BLE SRI JUSTICE A V RAVINDRA BABU

APPEAL SUIT No. 670 of 2019

March 17, 2023 PKR

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs