CRLP/3900/2021
2023 Latest Caselaw 1490 AP

Citation : 2023 Latest Caselaw 1490 AP
Judgement Date : 16 March, 2023

Andhra Pradesh High Court - Amravati

CRLP/3900/2021 on 16 March, 2023

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No.Crl.P.No.3900 of 2021
                              PROCEEDING SHEET

Sl.                                                                     Office
No      DATE                           ORDER                            Note
14    16.03.2023

RRR, J Heard.

Reserved for orders. Interim direction granted earlier is extended till pronouncement of Judgment.

_________ RRR, J

RJS

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