Citation : 2023 Latest Caselaw 1487 AP
Judgement Date : 16 March, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No.: MACMA.No.3485 of 2008 PROCEEDING SHEET S1.No. Date ORDER 16.03.2023
| TMR,J
Appeal is dismissed without costs.
(Vide separate Common Judgment).
TMR,J
SAK
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