Proceeding Sheet vs This Is So Despite Specific Orders ...
2023 Latest Caselaw 1485 AP

Citation : 2023 Latest Caselaw 1485 AP
Judgement Date : 16 March, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs This Is So Despite Specific Orders ... on 16 March, 2023

                    HIGH COURT OF ANDHRA PRADESH

      MAIN CASE No.: Criminal Revisional Case No.461 of 2009

                              PROCEEDING SHEET

S.
No      DATE                            ORDER

09.   16.03.2023 Dr.VRKS, J

                         No representation for revision petitioner.
                 This    is   so    despite    specific   Orders   on
                 15.03.2023.
                         Heard     arguments    of   learned   Special
                 Assistant Public Prosecutor for Respondent

No.3.

For Judgment tomorrow ie., 17.03.2023.

____________ Dr.VRKS, J KLNS

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