Citation : 2023 Latest Caselaw 1484 AP
Judgement Date : 16 March, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No.: MACMA.No.345 of 2012 PROCEEDING SHEET S1.No. Date ORDER 16.03.2023
| TMR,J Appeal is allowed in part without
costs. (Vide separate Judgment).
TMR,J
SAK
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!