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MACMA/431/2013
2023 Latest Caselaw 1482 AP

Citation : 2023 Latest Caselaw 1482 AP
Judgement Date : 16 March, 2023

Andhra Pradesh High Court - Amravati
MACMA/431/2013 on 16 March, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No.: MACMA.No.431 of 2013

PROCEEDING SHEET

SI.No. Date ORDER

16.03.2023

| TMR,J

Appeal is partly allowed without

costs. (Vide separate Judgment).

TMR,J SAK

 
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