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V.Anjaiah 2 Ors vs P.Kristappa Anr
2023 Latest Caselaw 1480 AP

Citation : 2023 Latest Caselaw 1480 AP
Judgement Date : 16 March, 2023

Andhra Pradesh High Court - Amravati
V.Anjaiah 2 Ors vs P.Kristappa Anr on 16 March, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No:C.M.A.No. 301 OF 2010

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

16. 16.03.2023 VJP, J

Judgment Pronounced (Vide Separate Judgment).

This Civil Miscellaneous Appeal is dismissed without costs.

_______ VJP, J

PNS/PND

 
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