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Principal Senior Civil Judge vs Unknown
2023 Latest Caselaw 1476 AP

Citation : 2023 Latest Caselaw 1476 AP
Judgement Date : 16 March, 2023

Andhra Pradesh High Court - Amravati

Principal Senior Civil Judge vs Unknown on 16 March, 2023

      HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

                 APPEAL SUIT No.226 of 2008

JUDGMENT:

This appeal is filed against the decree and judgment dated

18.06.2002 in O.S.No.152 of 1997 on the file of the Court of

Principal Senior Civil Judge, Ongole.

2. At the time of hearing, Sri K.Suresh, learned counsel

representing Sri Ambadipudi Satyanarayana, learned counsel for

the appellant submitted that the matter is settled out of the Court.

3. Recording the above submission of the learned counsel for

the appellant, the appeal is dismissed as infructuous. There shall

be no order as to costs.

4. Consequently, miscellaneous petitions, if any pending, in

this appeal, shall stand closed.

JUSTICE DUPPALA VENKATA RAMANA 16.03.2023 ANI

HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

APPEAL SUIT No.226 of 2008

16.03.2023

ANI

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