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K M Safiulla vs The Andhra Pradesh State Waqf ...
2023 Latest Caselaw 1446 AP

Citation : 2023 Latest Caselaw 1446 AP
Judgement Date : 15 March, 2023

Andhra Pradesh High Court - Amravati
K M Safiulla vs The Andhra Pradesh State Waqf ... on 15 March, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 6259 of 2023

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 15.03.2023 RNT, J

"Separate judgment is passed disposing of the writ petition."

_________ RNT, J Dsr

 
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