M/S.Coastal Carbons Ltd., vs A.P.Industrial Infrastructure ...
2023 Latest Caselaw 1445 AP

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 7331 of 2003

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

29. 15.03.2023 RNT, J

Rev.I.A.No.3 of 2014 (WPMP.No.48423 of 2014)

As requested, learned counsel for the review petitioner is permitted to bring on record, the judgment in M/s. ECI Engineering and Construction Co.Ltd. v. Andhra Pradesh Industrial Infrastructure Corpn.Ltd. {2012 SCC Online AP 402 = (2013) 1 ALT 634), as referred to in the order in WP.No.7331 of 2003, and the judgment in writ appeal filed against the judgment in M/s. ECI Engineering and Construction Co.Ltd's case, as it has been submitted by the review petitioner that the judgment in M/s. ECI Engineering and Construction Co.Ltd was challenged in the writ appeal.

List on 27.03.2023 under the same caption.

________ RNT, J Dsr