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Nune Atchutha Ramayya, vs The State Of Andhra Pradesh
2023 Latest Caselaw 1443 AP

Citation : 2023 Latest Caselaw 1443 AP
Judgement Date : 15 March, 2023

Andhra Pradesh High Court - Amravati
Nune Atchutha Ramayya, vs The State Of Andhra Pradesh on 15 March, 2023
      HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

               MAIN CASE No.W.P.No.10605 of 2020
                        PROCEEDING SHEET

Sl.                                                            Office
                                ORDER

No DATE Note 26 15.03.2023 TRR, J

Post on 16.03.2023 under the caption "for pronouncement of judgment".

_________ TRR, J MJA/RSD

 
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