Expand

January February March April May June July August September October November December

Kummura Sumathi, vs Arumulla Narayana,
2023 Latest Caselaw 1382 AP

Citation : 2023 Latest Caselaw 1382 AP
Judgement Date : 10 March, 2023

Andhra Pradesh High Court - Amravati

Kummura Sumathi, vs Arumulla Narayana, on 10 March, 2023

           HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.1126 of 2016

JUDGMENT:

Miss. K.Geethanjali, learned counsel, representing on behalf of

appellant counsel submits that appellant already submitted a letter

seeking permission to withdraw the appeal.

2. Considering the submissions made and perused the

contents of the letter, permitted to withdraw the appeal.

3. In the result, appeal is dismissed as withdrawn. No order

as to costs.

4. Miscellaneous applications pending, if any, shall stand

closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 10.03.2023 TJN

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

A.S.No.34 of 2010

Date: 06.03.2023

SAK

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition