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S. Botta Sanyasi Rao, ... vs Smt. K. Lalithamma 5 Ors, ...
2023 Latest Caselaw 1351 AP

Citation : 2023 Latest Caselaw 1351 AP
Judgement Date : 9 March, 2023

Andhra Pradesh High Court - Amravati
S. Botta Sanyasi Rao, ... vs Smt. K. Lalithamma 5 Ors, ... on 9 March, 2023
Bench: Duppala Venkata Ramana
      HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

                APPEAL SUIT No.399 of 2007

JUDGMENT:

When the matter was posted on 15.02.2023, there was no

representation on either side. The matter was posted on this

day i.e., on 09.03.2023 under the caption "for dismissal".

2. There is no representation on either side even today, as

the appellant does not appear to be interested in prosecuting the

appeal.

3. Hence, the appeal is dismissed for non-prosecution. There

shall be no order as to costs.

4. Consequently, miscellaneous petitions, if any pending, in

this appeal, shall stand closed.

JUSTICE DUPPALA VENKATA RAMANA 09.03.2023 MSI

HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

APPEAL SUIT No.399 of 2007

Date: 09.03.2023

MSI

 
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