Citation : 2023 Latest Caselaw 1349 AP
Judgement Date : 9 March, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No.:AS.No.1080 of 2012 PROCEEDING SHEET S1.No. Date ORDER
09.03.2023
TMR,J Heard both sides.
Judgment reserved.
KGM
TMR,J
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