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Gelli Prasannanjaneyulu vs Gelli Narendra Rao Died
2023 Latest Caselaw 1347 AP

Citation : 2023 Latest Caselaw 1347 AP
Judgement Date : 9 March, 2023

Andhra Pradesh High Court - Amravati

Gelli Prasannanjaneyulu vs Gelli Narendra Rao Died on 9 March, 2023

          HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                         A.S.No.201 of 2009

JUDGMENT:

1. When the matter is taken up for hearing in the morning hours,

none appeared for the both sides.

2. The matter is passed over till 02.15 PM. In the afternoon hours

also, none appeared for the both sides.

3. Despite listed the matter under the caption for dismissal; the

appellant is not getting ready. It seems that the appellant has

not shown any interest to prosecute the appeal.

4. Hence, the appeal is dismissed for default without costs.

5. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 09.03.2023 SAK

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

A.S.No.201 of 2009

Date: 09.03.2023

SAK

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