Pilli Mariyamma vs K. Venkata Ganesh Babu 2 Ors
2023 Latest Caselaw 1345 AP

Citation : 2023 Latest Caselaw 1345 AP
Judgement Date : 9 March, 2023

Andhra Pradesh High Court - Amravati

Pilli Mariyamma vs K. Venkata Ganesh Babu 2 Ors on 9 March, 2023

 THE HON'BLE SMT JUSTICE VENKATA JYOTHIRMAI PRATAPA

       CIVIL MISCELLANEOUS APPEAL No.63 OF 2008

JUDGMENT:

As seen from the docket on 23.02.2023, the matter was

listed for the first time and there is no representation on behalf

of the appellant, posted to 07.03.2023. On 07.03.2023 also there

is no representation on behalf of the appellant. Hence, the

matter is listed today under the caption "For Dismissal".

Despite the matter is listed under the caption "For

Dismissal", there is no representation on behalf of the appellant.

The learned counsel for the respondents present. It appears they

have no interest in prosecuting the matter.

Accordingly, the Civil Miscellaneous Appeal is dismissed for

non-prosecution, however without costs.

As a sequel, miscellaneous applications pending, if

any, shall stand dismissed.

_____________________________________________ JUSTICE VENKATA JYOTHIRMAI PRATAPA

Date: 09.03.2023 PNS

Pilli Mariyamma vs K. Venkata Ganesh Babu 2 Ors
2023 Latest Caselaw 1345 AP

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