Citation : 2023 Latest Caselaw 1293 AP
Judgement Date : 6 March, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No.:AS.No.952 of 2010 PROCEEDING SHEET S1.No. Date ORDER
06.03.2023
TMR,J
Heard both sides.
Judgment reserved.
KGM
TMR,J
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