Rokkam Surya Prakasa Rao vs Vandana Murali Mohan
2023 Latest Caselaw 1292 AP

MONDAY, THE SIXTH DAY OF MARCH
PWO THOUSAND AND TWENTY THREE
'PRESENT:
THE HONOURABLE SRI JUSTICE A ¥ RAVINDRA BABI

AS. NO: 988 OF 2047,
Between: --
Rokkam Surya Prakasa Rao, S/o. Udaya Shaskara Rao, Aged sbaut 54
years, Rio. Mahalakshm} Nagar, Srikakulam fown and district 7
. AppelantDefendant
AND
Vandana Murali Mohan, Sio. Late Sa Satyanarayana, aged 58 years,
Chartered Accountant, Rio. Ding, 7-68.28 New Colony Srikakulam District
. _Respondent/Plaint¥

Appeal Under Section 98 of CPC against the judgment and decrea at
aG/OQlZ01F in O.S.no.a7 of 2013 un the fle of the court of the Pr. Dist. Judge.
Sdkakulam,

IANO: 1 OF 2017 (4.5. MP .No 2389 OF 20173

Petition under Section 1817 OPS praying that in the crournstances stated in
the affidavit Hed in Support of the petition, the High Court may be pleased ta stay all
further proceedings in O.S.No. 37 of 2013 on the file of the court of the Pr. istrict
Judge, Srikakulam, pending disposal of AS 949 of 2017, on the fle of the High Court

The Appeal coming on for Rearing, upon perusing the Petition and the affidavit
filed in support thereof and the earlier Order of the High Court deted 03.03.2093
Made herein and upon hearing the arguments of SH P. Veera Reddy, learned senior
counsel appearing for Sri Karr) Mural Krishna, Advocate for the Appellant and of Sri
G Ramesh Babu, Advocate for the Respondent, the Court made the folloy ANG
ORDER:

"Heard the further arguments of Sri P. Veera Reddy, learned senior counge! representing the learned counsel for the appellant and the arguinents of Sri G. Ramesh Babu, learned counse! for the respondent and reply of the appalants,

Reserved for Judgment,

interim stay is extended dH the pronouncement of the ludgment."

Sd U BRI Dey ASSISTANT p

| A EGISTRAR PRUE COPY! OER To For A . SECTION OFFICES

The Pri District Judge, Srikakularn, Srikakulam District _& One CC. to Si. Karn) Murali Krishna, Advonate fORUC]

3. One CC to Sh. G Ramesh Babu, Advocate fOPUC]

4. One spare copy.

Bo

NIGH COURT

AYRB,J

DATED OG/OS/2023

ORDER

AS.No.O86 of 2017

INTERIM STAY EXTENDED