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Neeladri Venkateshwar Rao vs The State Of A.P.,
2023 Latest Caselaw 1277 AP

Citation : 2023 Latest Caselaw 1277 AP
Judgement Date : 3 March, 2023

Andhra Pradesh High Court - Amravati
Neeladri Venkateshwar Rao vs The State Of A.P., on 3 March, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Criminal Appeal No.962 of 2015

PROCEEDING SHEET

S.

No DATE ORDER

03. 03.03.2023 Dr.VRKS, J

Heard arguments of learned counsels on both sides.

Judgment reserved.

____________ Dr.VRKS, J KLNS

 
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