Rokkam Surya Prakasa Rao vs Vandana Murali Mohan
2023 Latest Caselaw 1276 AP

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

PRIDAY, THE THIRD DAY OF MARDH
FVO THOUSAND AND TWENTY THREE
'PRESENT: a

THE NONQURABLE SRI JUSTICE AY RAVINDRA BARU |

&.S. NO: 956 GF 2047 _
Between: --
Rokkam Surya Prakasa Rac, So . Udaya Shaskara Rao, Aged about 54
years, Rio, Mahalakehird Nagar, Srikakulam fawn and district.
._ appetlanl Defendant
AND
Vandana Murall Mohan, Sfo. Lats Sn Satyanarayana, agad 58 years,
Chartered Accountant, Ryo. Ono, 7-6-26 New Cot any Srikakulam District
. maespondantFiainiif

Appeal Under Section 96 of CPC against the judgment and decree dt.
SQ/O8MOI17 In O.S.no.37 of 2013 on the fle of the court of the Pri Dist, Judge,
SriRaKULAM.

IANO: TOP 2077 (4.38. NLP No 38a OF 2077}

Pelion under Saction TST CPC praying that in fhe circummatannes stated i
ihe affidawt Ned in support of the petition, the Nich Court may be pleased fo slay all
further proceedings in D.S.No. SY af a 13 on the fie of the cast of the Pri District
Judge, Srikakulam, pending disposal of AS § 958 af 2077, on the fle of the High Court

The Aapeal coming on for hearing, ugoan perusing the Frettion and the afidayil
fied In support therse? and UPON hearing the arguime aris of Sri P. Veara Reddy,
leemed senior counsel appearing for Gd Karri Murall Krishna, Advasate for the
Appellant and of Sri G Ramesh Babu, Advooats for the Respondant, the Court made
the following =
ORDER:

"Heard the arguments of Sri P. Yeera Reddy, learned senior counsel in

gard.

Far continuation, Het hon 06.03.2023.

ik is brought fo the notice that in pursuant to the earlier representation, Executing Court is going fo pronounce the orders on 06.03.2083. As this appeal is part heard now, the interim stay is granted staying all further psraseedings in E.P.NoS?8 of 2024 en the fle of Principal District Judge, Srikakulam tH) 06.03.2023."

Sd/- SK. MD. RAF! ASSISTANT REGISTRAR

TRUE COPY F SECTION OFFICER

To,

cook

The Pr. District Judge, Srikakulam, Sikakam District.

wangana Murali Mohan, S/o. Late Sr Satya narayana, Chartered Accountant, Rio. Dine, 7-O-25 New Colony Srikakulam District

S. One CC fo Si, Kari Mural Krishna, Advacats fOPUC}

4. One CO fo Sr. Ramesh Babu, Advocate POPU}

5. (ane share capy.

% ao

oh.

HIGH COURT

AYRES

DATEO I 028

ORDER

LEST FY ON O6.05 20223

AS.NGSSS of 2077

INTERIM STAY

SHARES:

-- SESS Ey, EWE ANTS SS Rae ¥ ne