Chillara Usha Kumar vs Biranchi Samal
2023 Latest Caselaw 1245 AP

Citation : 2023 Latest Caselaw 1245 AP
Judgement Date : 2 March, 2023

Andhra Pradesh High Court - Amravati

Chillara Usha Kumar vs Biranchi Samal on 2 March, 2023

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A.No.906 OF 2016

                            PROCEEDING SHEET

 Sl.
 No       DATE                                                   OFFICE
                                     ORDER

NOTE

15. 02.03.2023 BVLNC, J

This appeal is allowed (vide

separate common judgment along with

MACMA No.1849/2012). No costs.

___________ BVLNC, J psk

Download the LatestLaws.com Mobile App