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Motapothula Venkateswarlu, vs Linga Srinivasa Rao,
2023 Latest Caselaw 1241 AP

Citation : 2023 Latest Caselaw 1241 AP
Judgement Date : 2 March, 2023

Andhra Pradesh High Court - Amravati

Motapothula Venkateswarlu, vs Linga Srinivasa Rao, on 2 March, 2023

      THE HONOURABLE SRI JUSTICE A.V.RAVINDRA BABU


                SECOND APPEAL No.398 OF 2013


JUDGMENT:

Learned counsel for the appellant represented that he has no

instruction from the appellant except an oral say from the appellant

that the matter is settled out of Court.

2. Under the circumstances, the Second Appeal is dismissed for

default. There shall be no order as to costs.

3. Miscellaneous applications pending, if any, shall stand closed.

________________________________ JUSTICE A.V.RAVINDRA BABU

Date: 02.03.2023

TJN

THE HONOURABLE SRI JUSTICE A.V.RAVINDRA BABU

SECOND APPEAL No.398 OF 2013

Date: 02.03.2023

TJN

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