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M. Premnath, vs The State Of Ap Rep By Its Pp Hyd., 5 ...
2023 Latest Caselaw 1215 AP

Citation : 2023 Latest Caselaw 1215 AP
Judgement Date : 1 March, 2023

Andhra Pradesh High Court - Amravati
M. Premnath, vs The State Of Ap Rep By Its Pp Hyd., 5 ... on 1 March, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE NO.: Crl.R.C. No.1049 of 2007

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

9. 01.03.2023 Dr.VRKS, J

Heard arguments of learned counsel on both sides.

Judgment reserved.

_________ Dr.VRKS, J

ANI

 
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