Proceeding Sheet vs Sri K. Rambabu
2023 Latest Caselaw 3265 AP

                    HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. C.R.P.No.3780 of 2016

                            PROCEEDING SHEET

 Sl.                                                                             OFFICE
 No      DATE                              ORDER                                  NOTE

03.    27.06.2023   BVLNC, J

                          Smt.   K.   Pallavi,   learned   counsel   for   the

                    revision-petitioner present.

                          Sri K. Rambabu, learned counsel for the

                    respondents present.

Learned counsel for the revision-petitioner

would submit that information of CIS would show

that the Execution Petition pending before the Trial

Court is coming for steps as judgment debtor died

who is the revision-petitioner in the case.

In that view of the matter, list on 21.07.2023.

___________ BVLNC, J

RMD