Citation : 2023 Latest Caselaw 3264 AP
Judgement Date : 27 June, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. A.S.No.683 of 2010
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
13. 27.06.2023 TMR,J
Heard both sides. Reserved "for Judgment".
________ TMR, J
MS
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