CRLRC/531/2023
2023 Latest Caselaw 3261 AP

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                    CRIMINAL REVISION CASE No. 531 OF 2023
S.No.    DATE                                   ORDER                                OFFICE
                                                                                      NOTE
 01.    27.06.23 KSR, J.

I.A.No. 1 OF 2023 Dispense with ordered.

CRIMINAL REVISION CASE No. 531 OF 2023 Admit.

I.A.No. 2 OF 2023 This application is filed seeking to suspend judgment dated 22-06-2023 in Criminal Appeal No. 53 of 2017 on the file of the Court of XIII Additional District and Sessions Judge (FTC), Vijayawada.

This Court perused material available on record. There are no grounds to suspend the judgment.

The application is accordingly dismissed.

_________________ K.SURESH REDDY, J.

                 JSK


S.No.   DATE       ORDER   OFFICE
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