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None Appeared For vs Learned Counsel For The
2023 Latest Caselaw 3254 AP

Citation : 2023 Latest Caselaw 3254 AP
Judgement Date : 27 June, 2023

Andhra Pradesh High Court - Amravati

None Appeared For vs Learned Counsel For The on 27 June, 2023

  THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

                  M.A.C.M.A.No.460 of 2012

JUDGMENT:

None appeared for appellant, even though the matter is

listed under the caption 'for dismissal'.

Learned counsel for the respondents is present and

reported ready.

Hence, the appeal is dismissed for non-prosecution. No

costs.

As a sequel, miscellaneous petitions, if any pending,

shall stand closed.

____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.27.06.2023 ANI

THE HON'BLE SRI JUSTICE V.GOPALA KRISHNA RAO

M.A.C.M.A.No.460 of 2012

Dt.27.06.2023

ANI

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