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Proceeding Sheet vs Unknown
2023 Latest Caselaw 3253 AP

Citation : 2023 Latest Caselaw 3253 AP
Judgement Date : 27 June, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 27 June, 2023
      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
          MAIN CASE No. M.A.C.M.A. No.388 of 2016
                   PROCEEDING SHEET


Sl.     DATE                        ORDER                     OFFICE
No.                                                            NOTE
      27.06.2023   BSS, J


                           I have heard learned counsel for
                   the appellant Mr. Challa Ajay Kumar as
                   well as learned counsel for respondent

No.2/Insurance Company, Mr. A. Satish Babu.

Judgment reserved.

_______ BSS,J MVK

 
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