Proceeding Sheet vs Unknown
2023 Latest Caselaw 3229 AP

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
         MAIN CASE No. M.A.C.M.A. No.3057 of 2016
                  PROCEEDING SHEET


Sl.     DATE                          ORDER                        OFFICE
No.                                                                 NOTE
      26.06.2023   BSS, J

                           There is no representation for the
                   appellant, though the matter is listed
                   under the caption for "Judgment".          No
                   representation     for   the   appellant   on
                   11.05.2023 also.

                           The learned counsel for respondent

Nos.1 to 5/claimants K.S. Murthy, representing the case, has submitted that he already argued the matter.

As there is no representation for the appellant, list the case on 03.07.2023 under the caption for "Dismissal".

_______ BSS,J MVK