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None Appeared For vs Unknown
2023 Latest Caselaw 3211 AP

Citation : 2023 Latest Caselaw 3211 AP
Judgement Date : 19 June, 2023

Andhra Pradesh High Court - Amravati

None Appeared For vs Unknown on 19 June, 2023

              THE HON'BLE SRI JUSTICE V.SRINIVAS

                 APPEAL SUIT No.231 of 2005

JUDGMENT:

None appeared for appellants. Learned counsel for the

respondent is present.

2. On 13.06.2023, since none represented appellants, this

matter was posted under the caption 'for dismissal'. Even today

also none appeared for appellants. The appeal pertains to the

year, 2005.

3. Hence, the appeal is dismissed for default. There shall be

no order as to costs.

4. Interim orders granted earlier if any, stand vacated.

5. Miscellaneous applications pending if any, shall stand

closed.

_______________________ JUSTGICE V.SRINIVAS

Date: 19.06.2023 Krs

THE HON'BLE SRI JUSTICE V.SRINIVAS

APPEAL SUIT No.231 of 2005

DATE: 19.06.2023

Krs

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