Proceeding Sheet vs Unknown
2023 Latest Caselaw 3210 AP

Citation : 2023 Latest Caselaw 3210 AP
Judgement Date : 19 June, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 19 June, 2023

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                      A.S.No.563 of 2017

                     PROCEEDING SHEET

Sl.                                                             OFFICE
      DATE                       ORDER
No.                                                              NOTE
11. 19.06.2023 AVRB,J:

                   Heard the arguments of K.prudhvi Raj,
              learned counsel representing Sri Turga Sai
              Surya, learned counsel for the appellants and
              arguments    of   Sri   Ch.Madhava    Raman,
              learned counsel, representing Sri Sai Mohan,
              learned counsel for the respondent.

The matter is reserved for Judgment.

_________ AVRB,J

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