AS/572/2006
2023 Latest Caselaw 3209 AP

Citation : 2023 Latest Caselaw 3209 AP
Judgement Date : 19 June, 2023

Andhra Pradesh High Court - Amravati

AS/572/2006 on 19 June, 2023

            HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

                   MAIN CASE No: A.S.No.572 of 2006

                            PROCEEDING SHEET

Sl.      DATE                                                          OFFICE
No                                      ORDER                           NOTE


13    19.06.2023

SV,J

The appeal is dismissed for default. (Vide separate Judgment)

B/o

MSI

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