Citation : 2023 Latest Caselaw 3208 AP
Judgement Date : 19 June, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE: C.C. No. 814 of 2017
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
08. 19.06.2023 RNT, J
"Separate judgment is passed dismissing the contempt case."
_________ RNT, J Dsr
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