Citation : 2023 Latest Caselaw 3205 AP
Judgement Date : 16 June, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Crl.A.No.1006 of 2010
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
13. 16.06.2023 AVRB,J:
Heard the arguments of Sri T.D.Phani Kumar, learned counsel, representing Sri Harinath Reddy Soma, learned counsel for the appellant and Sri Y.Jagadeeswara Rao, learned counsel, representing learned Public Prosecutor.
Reserved for Judgment.
_________ AVRB,J
MH
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!