Citation : 2023 Latest Caselaw 3187 AP
Judgement Date : 15 June, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Appeal Suit No.57 OF 2019
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
21. 15.06.2023 AVRB, J
Heard the arguments of Sri
C.Nageshwar Rao, learned Senior counsel for
the appellant and Sri K.Chidambaram, learned
Senior counsel for the respondent No.2.
The matter is reserved for judgment.
________ AVRB,J
SRT
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