Proceeding Sheet vs Unknown
2023 Latest Caselaw 3182 AP

Citation : 2023 Latest Caselaw 3182 AP
Judgement Date : 15 June, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 15 June, 2023

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                                                                03
MAIN CASE No.C.R.P. No.18 of 2022

                    PROCEEDING SHEET
Sl.     DATE                    ORDER                                OFFICE
No.                                                                   NOTE

07.   15.06.2023   BSB, J

                         Sri    T.Raghu,      learned    counsel
                   representing Sri V.Satyanarayana Nekkanti,
                   learned counsel for the revision petitioner/
                   judgment debtor stated that the steps
                   would be taken due to the death of the first
                   respondent/ decree holder.

Post on 23.06.2023 under appropriate caption.

_______________________ B.S.BHANUMATHI, J BV

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